Sri Ajit Datta vs Sri Mithun Das & Anr
2025 Latest Caselaw 522 Tri

Tripura High Court

Sri Ajit Datta vs Sri Mithun Das & Anr on 7 February, 2025

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                                  HIGH COURT OF TRIPURA
                                        AGARTALA
                                    Crl. A. No.8 of 2024

      Sri Ajit Datta
                                                               ---- Appellant(s)
                                           Versus
      Sri Mithun Das & Anr.
                                                              ----Respondent(s)

For Appellant(s) : Mr. Kishor Kumar Pal, Adv, Mr. Punam Murasing, Adv. For Respondent(s) : Mr. Raju Datta, P.P., Mr. Sankar Lodh, Adv, Mr. Subham Majumder, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

07/02/2025

Heard.

Judgment is reserved.

JUDGE

MOUMIT Digitally signed by MOUMITA DATTA Date: 2025.02.07 A DATTA 17:04:14 -08'00' Deepshikha