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Unknown vs Present
2025 Latest Caselaw 481 Tri

Citation : 2025 Latest Caselaw 481 Tri
Judgement Date : 13 August, 2025

Tripura High Court

Unknown vs Present on 13 August, 2025

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                                 Page 1 of 1




                                  HIGH COURT OF TRIPURA
                                         AGARTALA
                                       IA NO.01 OF 2025
                                     IN WA NO.19 OF 2025
                           HON'BLE JUSTICE DR. T. AMARNATH GOUD
                            HON'BLE MR. JUSTICE BISWAJIT PALIT

                Present:
                For the Appellant(s)             : Mr. Dipankar Sharma, Addl. G.A.
                For the Respondent(s)            : Mr. D. Bhattacharjee, Sr. Advocate.

Mr. P. Roy Barman, Sr. Advocate. Mr. S. Bhattacharjee, Advocate. Mr. K. Nath, Advocate.

Mr. S. Saha, Advocate.

13.08.2025

Order

This present interlocutory application has been filed for

passing an interim order staying the operation of the Judgment and Order

dated 31.01.2025 passed by this the Hon'ble Single Judge in WP(C)

No.236 of 2024 till disposal of the writ appeal.

Heard and perused the evidence on record.

For the reasons stated in the affidavit appended to the

present application, this present interim stay application stands allowed

and thus disposed of.

B. PALIT, J DR. T. AMARNATH GOUD, J

suhanjit

SABYASAC Digitally signed by SABYASACHI GHOSH

HI GHOSH Date: 2025.08.14 16:44:40 +05'30'

 
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