The State Of Tripura And Others vs High Court Employees' Association & ...
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Tripura High Court

The State Of Tripura And Others vs High Court Employees' Association & ... on 12 August, 2025

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                                   HIGH COURT OF TRIPURA
                                                         AGARTALA

                             WA No.171 of 2021
The State of Tripura and others
                                                                                        .........Appellant(s);
                                 Versus
High Court Employees' Association & others
                                                                                      .........Respondent(s);
For Appellant(s)                                       : Mr. Dipankar Sarma, Addl. G. A.,
                                                         Mr. Mangal Debbarma, Addl. G. A.
For Respondent(s)                                      : Mr. B. N. Majumder, Sr. Advocate,
                                                         Mr. Somik Deb, Sr. Advocate,
                                                         Mr. Abir Baran, Advocate,
                                                         Mr. Pannalal Debbarma, Advocate,
                                                         Mr. D. J. Saha, Advocate.
   HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO
         HON'BLE JUSTICE DR. T. AMARNATH GOUD
        HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                                ORDER

12/08/2025

Heard Mr. Dipankar Sarma, counsel together with Mr. Mangal

Debbarma, counsel for the appellants. Also heard Mr. B. N. Majumder, senior

counsel assisted by Mr. D. J. Saha, counsel appearing for the respondent No. 4

and Mr. Somik Deb, senior counsel assisted by Mr. Pannalal Debbarma,

counsel appearing for the respondent Nos.1 to 3.

Judgment is reserved.

(M.S. RAMACHANDRA RAO, CJ)

(DR. T. AMARNATH GOUD, J)

(S. DATTA PURKAYASTHA, J)

Munna MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2025.08.14 11:59:24 +05'30'