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Mr. Purusuttam Roy Barman vs Mr. Raju Datta
2025 Latest Caselaw 235 Tri

Citation : 2025 Latest Caselaw 235 Tri
Judgement Date : 1 August, 2025

Tripura High Court

Mr. Purusuttam Roy Barman vs Mr. Raju Datta on 1 August, 2025

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                         HIGH COURT OF TRIPURA
                               AGARTALA

                         Crl.Petn. No.02 of 2023 (D/O)

For the Petitioner(s)                    : Mr. Purusuttam Roy Barman, Sr. Adv.
                                           Mr. Samarjit Bhattacharjee, Advocate
                                           Mr. Kawsik Nath, Advocate

For the Respondent(s)                    : Mr. Raju Datta, Public Prosecutor
                                           Mr. Sankar Lodh, Advocate




                        BEFORE
         HON'BLE JUSTICE DR. T. AMARNATH GOUD
                        ORDER

01.08.2025

[1] The matter was already disposed of by the judgment and

order of this Court dated 11.08.2023. Thereafter, the Hon'ble Supreme

Court of India vide its Order dated 23rd April, 2025 passed in

Crl.Appeal@SLP(Crl.) No. 5122 of 2024 decided the case as follows:

".........11. The adverse observations made in the impugned order dated

11.08.2023 in paragraph Nos.26,30,31 & 32 shall stand deleted.

12. Rest of the order shall remain as it is.

13. Pending application(s), if any, stand disposed of."

[2] In view of the aforesaid order dated 23rd April, 2025 passed

by the Hon'ble Supreme Court of India expunging the payment of cost

from the respondents is accordingly considered and the Order passed by

this Court on 11.08.2023 is modified to the extent as indicated by the

Hon'ble Supreme Court vide its Order dated 23rd April, 2025.

[3] Concerned authorities are directed to do the needful in

compliance with the order of the Hon'ble Supreme Court dated 23 rd

April, 2025 passed in Crl.Appeal@SLP(Crl.) No. 5122 of 2024.

[4] This order shall form part and parcel of the earlier order of

this Court dated 11.08.2023 in Crl. Petn. No.02 of 2023(D/O).




                                                                           JUDGE




   Sabyasachi G.

SABYASACHI         Digitally signed by SABYASACHI
                   GHOSH
GHOSH              Date: 2025.08.02 15:27:15 +05'30'
 

 
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