Dr. Debashish Datta vs The National Institute Of Technology
2025 Latest Caselaw 1056 Tri

Tripura High Court

Dr. Debashish Datta vs The National Institute Of Technology on 29 August, 2025

                                                        HIGH COURT OF TRIPURA
                                                              AGARTALA

                                                          WP(C)No.308 of 2025

                           Dr. Debashish Datta
                                                                                          ....Petitioner(s)
                                                                    Versus

                           The National Institute of Technology
                            & 3 Ors.
                                                                                        ....Respondent(s)

                           For Petitioner(s)                    :     Mr. Arijit Bhaumik, Advocate.

                           For Respondent(s)                    :     Mr. Somik Deb, Sr.Advocate.
                                                                      Ms. A.Chakraborty, Advocate.

                                                                     BEFORE
                                                HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                                                      ORDER

29.08.2025

Heard Ld. Counsel Mr. Arijit Bhaumik for the petitioner.

Ld. Sr. Counsel Mr. Somik Deb assisted by Ms. A. Chakraborty appears for the respondents.

Judgment is reserved.

JUDGE

Saikat Sarma RUDRADEEP Digitally signed by RUDRADEEP BANERJEE BANERJEE Date: 2025.08.29 16:46:10 +05'30'