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Sri Monaranjan Debbarma vs Manik Miah & Anr
2025 Latest Caselaw 983 Tri

Citation : 2025 Latest Caselaw 983 Tri
Judgement Date : 17 April, 2025

Tripura High Court

Sri Monaranjan Debbarma vs Manik Miah & Anr on 17 April, 2025

               2

                                          HIGH COURT OF TRIPURA
                                                AGARTALA
                                           MAC App. No.36 of 2024
               Sri Monaranjan Debbarma
                                                                               ---- Appellant(s)
                                                          Versus
               Manik Miah & Anr.
                                                                             ----Respondent(s)

Along with CO(FA) No.10 of 2024 Cholamandalam MS General Insurance Ltd.

---- Cross-objector(s) Versus Sri Monaranjan Debbarma & Anr.

----Respondent(s)

For Appellant(s) : Mr. Saugat Datta, Adv. For Respondent(s) : Mr. Rajib Saha, Adv.

Mr. Samrat Ghosh, Adv.

For Cross-objector(s) : Mr. Rajib Saha, Adv. For Respondent(s) : Mr. Saugat Datta, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

17/04/2025

Heard both the sides.

Judgment is reserved.

JUDGE

Snigdha

MOUMIT Digitally signed by MOUMITA DATTA Date: 2025.04.19 A DATTA 17:34:50 +05'30'

 
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