Smt. Kalpana Debbarma vs Sri Krishnendu Dey & Anr
2025 Latest Caselaw 982 Tri

Tripura High Court

Smt. Kalpana Debbarma vs Sri Krishnendu Dey & Anr on 17 April, 2025

              2

                                    HIGH COURT OF TRIPURA
                                          AGARTALA
                                     MAC App. No.85 of 2024
              Smt. Kalpana Debbarma
                                                                         ---- Appellant(s)
                                                    Versus
              Sri Krishnendu Dey & Anr.
                                                                        ----Respondent(s)

Along with MAC App. No.127 of 2024 Magma HDI General Insurance Company Ltd.

---- Appellant (s) Versus Smt. Kalpana Debbarma & Anr.

----Respondent(s)

In MAC App. No.85 of 2024

For Appellant(s) : Mr. Biplab Debnath, Adv. For Respondent(s) : Mr. Anjan Kanti Pal, Adv.

Mr. Rajib Saha, Adv.

For Appellant(s) : Mr. Rajib Saha, Adv. For Respondent(s) : Mr. Biplab Debnath, Adv.

Mr. Anjan Kanti Pal, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

17/04/2025

Heard both the sides.

Judgment is reserved.

JUDGE

Snigdha

MOUMIT Digitally signed by MOUMITA DATTA Date: 2025.04.19 A DATTA 17:33:35 +05'30'