Unknown vs For The
2025 Latest Caselaw 1004 Tri

Tripura High Court

Unknown vs For The on 23 April, 2025

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                                         HIGH COURT OF TRIPURA
                                                AGARTALA
                                          MAT. APP. NO.13 OF 2024

                           HON'BLE MR. JUSTICE T. AMARNATH GOUD
                            HON'BLE MR. JUSTICE BISWAJIT PALIT

                 Present:
                 For the Appellant(s)            : Mr. A. De, Advocate.

                 For the Respondent(s)           : Mr. P. Roy Barman, Sr. Advocate.

Mr. S. Bhattacharjee, Advocate. Mr. D. Paul, Advocate. Mr. K. Nath, Advocate. Ms. A. Debbarma, Advocate.

23.04.2025

Order

Heard learned counsel appearing for both the parties.

In terms of order dated 22.04.2025, both the parties

are personally present before this Court.

Arguments heard.

Judgment reserved.

Personal appearances of both the parties are

dispensed with.

B. PALIT, J T. AMARNATH GOUD, J

suhanjit

RAJKUMAR Digitally RAJKUMAR signed by

SUHANJIT SUHANJIT SINGHA Date: 2025.04.25 SINGHA 15:25:33 +05'30'