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Unknown vs For The
2025 Latest Caselaw 1003 Tri

Citation : 2025 Latest Caselaw 1003 Tri
Judgement Date : 23 April, 2025

Tripura High Court

Unknown vs For The on 23 April, 2025

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                                    Page 1 of 1




                                         HIGH COURT OF TRIPURA
                                                AGARTALA
                                          MAT. APP. NO.32 OF 2024

                             HON'BLE MR. JUSTICE T. AMARNATH GOUD
                              HON'BLE MR. JUSTICE BISWAJIT PALIT

                Present:
                For the Appellant(s)                : Mr. P. Roy Barman, Sr. Advocate.
                                                      Mr. S. Bhattacharjee, Advocate.
                                                      Mr. D. Paul, Advocate.
                                                      Mr. K. Nath, Advocate.
                                                      Ms. A. Debbarma, Advocate.

                For the Respondent(s)               : Mr. D. Sharma, Advocate.

23.04.2025

Order

Heard learned counsel appearing for both the parties.

In terms of order dated 02.04.2025, both the parties

are personally present before this Court.

Arguments heard.

Judgment reserved.

Personal appearances of both the parties are

dispensed with.





                           B. PALIT, J                       T. AMARNATH GOUD, J




  suhanjit


RAJKUMAR     RAJKUMAR SUHANJIT
SUHANJIT     SINGHA
             Date: 2025.04.25
SINGHA       15:26:24 +05'30'
 

 
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