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Cholamandalam Ms General Insurance ... vs Smt. Jhunu Chakraborty And 5 Ors
2024 Latest Caselaw 1685 Tri

Citation : 2024 Latest Caselaw 1685 Tri
Judgement Date : 26 September, 2024

Tripura High Court

Cholamandalam Ms General Insurance ... vs Smt. Jhunu Chakraborty And 5 Ors on 26 September, 2024

                                             Page 1 of 1


                           HIGH COURT OF TRIPURA
                                    AGARTALA
                                  IA No.1 of 2024
                            In MAC APP No.73 of 2024
          Cholamandalam MS General Insurance Company Ltd.
                                                         ---Applicant(s)
                                      Versus
          Smt. Jhunu Chakraborty and 5 Ors.
                                                     ----Respondent(s)

For Applicant(s) : Mr. R. Saha, Adv.

For Respondent(s) : Mr. R. Chakraborty, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 26/09/2024 Learned counsel Mr. R. Saha is present for the appellant-

applicant.

Mr. R. Chakraborty, Learned counsel is present for the

respondents No.1-4 is also present.

The appellant-applicant has preferred this appeal challenging

the judgment and award dated 24.04.2023 passed by Learned Motor

Accident Claims Tribunal No.1, Sepahijala District, Sonamura in

connection with Case No.T.S.(MAC) 19 of 2021 and along with memo

of appeal another application is filed under Section 5 of the

Limitation Act for condoning the delay of 343(three hundred forty

three) days in preferring the appeal.

Learned Counsel for the appellant submitted that inspite of due

diligence, the appellant could not find the proper address of

respondent No.5 and further submitted that at this stage the

presence of said respondent is not required for issue notice.

Learned Counsel for the claimant-respondents submitted to

allow the said respondents No.1-4 to file objection.

The case is adjourned.

List this matter on 30.09.2024.




MOUMITA                Digitally signed by MOUMITA
                       DATTA                                         JUDGE
DATTA                  Date: 2024.09.27 18:11:07
                       +05'30'
Moumita
 

 
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