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Ersad Mia Maisan And 26 Ors vs The State Of Tripura And 4 Ors
2024 Latest Caselaw 1455 Tri

Citation : 2024 Latest Caselaw 1455 Tri
Judgement Date : 3 September, 2024

Tripura High Court

Ersad Mia Maisan And 26 Ors vs The State Of Tripura And 4 Ors on 3 September, 2024

Author: Arindam Lodh

Bench: Arindam Lodh

                                               Page 1 of 1



                                      HIGH COURT OF TRIPURA
                                            AGARTALA
                                         WP(C) No.238 of 2022
          Ersad Mia Maisan and 26 Ors.

                                                                        ....Petitioner(s)
                            Versus
          The State of Tripura and 4 Ors.
                                                                     ....Respondent(s)

For the Petitioner(s) : Mr. P. Roy Barman, Sr. Advocate Mr. S. Bhattacharjee, Advocate Mr. K. Nath, Advocate For the Respondent(s) : Mr. S.S. Dey, Advocate General Mr. B. Majumder, Dy. SGI Mrs. A. Chakraborty, Advocate

HON'BLE MR. JUSTICE ARINDAM LODH Order

03/09/2024

Arguments concluded. Judgment reserved.

JUDGE

Snigdha

SAIKAT Digitally signed by SAIKAT KAR

KAR Date: 2024.09.03 16:06:05 +05'30'

 
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