Sri Sekhar Chandra Das And Anr vs Smt. Nandita Debnath And Anr
2024 Latest Caselaw 1454 Tri

Tripura High Court

Sri Sekhar Chandra Das And Anr vs Smt. Nandita Debnath And Anr on 3 September, 2024

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                                           HIGH COURT OF TRIPURA
                                                 AGARTALA
                                                  RFA 19 of 2023

                Sri Sekhar Chandra Das and Anr.

                                                                           ----Appellant(s)
                                                      Versus

                Smt. Nandita Debnath and Anr.
                                                                        ----Respondent(s)

For Appellant(s) : Mr. R. Saha, Adv.

Ms. R. Purkayastha, Adv. For Respondent(s) : Mr. S. Bhattacharjee, Adv.

Mr. S. Noatia, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 03/09/2024

Heard both the sides.

Judgment is reserved.

JUDGE

Date: 2024.09.09 12:59:52 +05'30'