Sri Jaharlal Chowdhury vs The Deputy Chief Engineer(Con-2) No.1 & ...
2024 Latest Caselaw 1441 Tri

Tripura High Court

Sri Jaharlal Chowdhury vs The Deputy Chief Engineer(Con-2) No.1 & ... on 30 September, 2024

                                             Page 1 of 1



                                   HIGH COURT OF TRIPURA
                                         AGARTALA
                                    L.A. App. No.48 of 2024

             Sri Jaharlal Chowdhury
                                                                  -----Appellant(s)
                                              Versus
             The Deputy Chief Engineer(Con-2) No.1 & Anr.
                                                               -----Respondent(s)

For Appellant(s) : Ms. P. Chakraborty, Adv. For Respondent(s) : Mr. Bidyut Majumder, DSGI.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 30/09/2024

Heard both the sides.

Judgment is reserved.

JUDGE

MOUMIT Digitally signed by MOUMITA DATTA

A DATTA Date: 2024.10.01 16:49:48 +05'30' Deepshikha