The New India Assurance Company Ltd vs Smt. Niva Sinha @ Nibha Singha @
2024 Latest Caselaw 1732 Tri

Tripura High Court

The New India Assurance Company Ltd vs Smt. Niva Sinha @ Nibha Singha @ on 7 October, 2024

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                           HIGH COURT OF TRIPURA
                                    AGARTALA
                                  IA No.1 of 2024
                            In MAC APP No.100 of 2024
          The New India Assurance Company Ltd.
                                                                      ---Applicant(s)
                                      Versus
          Smt. Niva Sinha @ Nibha Singha @
          NIba Rani Singha and 4 Ors.
                                                                  ----Respondent(s)

For Applicant(s) : Mr. K. Deb, Adv.

For Respondent(s) : None

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 07/10/2024 Learned counsel Mr. K. Deb is present for the appellant-applicant.

This appeal is preferred challenging the judgment and award

dated 20.12.2023 delivered by Learned Motor Accident Claims Tribunal,

Dhalai Judicial District, Ambassa in connection with Case No.T.S.(MAC)

02 of 2023. Along with the memo of appeal another application is filed

under 2nd Proviso of Section 173 of M.V. Act, 1988 for condoning the

delay of 177 (one hundred and seventy seven) days in preferring the

appeal. By the said judgment and award a sum of Rs.41,80,000/- is

awarded along with 9% interest from the date of registration of the

claim petition i.e. w.e.f. 27.02.2023 till the date of realization.

Heard Learned counsel for the appellant-applicant.

Considered.

Issue notice upon the OP respondents both in the IA and also in

the memo of appeal.

The appellant-applicant may take steps for service of notice upon

the respondents within seven days by normal process and by registered

A/D post and file proof of service.

List this matter on 27.11.2024.

                                                                         JUDGE
MOUMITA                  Digitally signed by MOUMITA
                         DATTA

DATTA                    Date: 2024.10.08 15:31:00
                         +05'30'
Moumita