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Chittaranjan Das vs The State Of Tripura And Others
2024 Latest Caselaw 1731 Tri

Citation : 2024 Latest Caselaw 1731 Tri
Judgement Date : 7 October, 2024

Tripura High Court

Chittaranjan Das vs The State Of Tripura And Others on 7 October, 2024

                                                          Page 1 of 1




                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                            WP(C) No.446 of 2024

Chittaranjan Das
                                                                                 ...... Petitioner(s)
                                                VERSUS

The State of Tripura and others
                                                                               ...... Respondent(s)

For Petitioner(s) : Mr. K. Chakraborty, Advocate. For Respondent(s) : Mr. Kohinoor N Bhattacharya, G.A. Mr. N. Majumder, Advocate.

HON'BLE MR. JUSTICE S.D. PURKAYASTHA _O_R_D_E_R_

07/10/2024

Heard Mr. K. Chakarborty, learned counsel appearing for

the petitioner.

Also heard Mr. Kohinoor N Bhattacharya, learned

Government Advocate appearing for respondent Nos.1,2 and 3 and

Mr. N. Majumder, learned counsel appearing for respondent Nos.4

and 5

The Judgment is reserved.

JUDGE

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2024.10.07 14:56:57 +05'30'

Rudradeep

 
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