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Sri Biswajit Bhattacharjee vs Smt. Maya Bardhan And 27 Ors
2024 Latest Caselaw 1705 Tri

Citation : 2024 Latest Caselaw 1705 Tri
Judgement Date : 1 October, 2024

Tripura High Court

Sri Biswajit Bhattacharjee vs Smt. Maya Bardhan And 27 Ors on 1 October, 2024

                                        Page 1 of 1


                              HIGH COURT OF TRIPURA
                                      AGARTALA
                                   RFA No.18 of 2024
          Sri Biswajit Bhattacharjee
                                                                 ---Appellant(s)
                                     Versus
          Smt. Maya Bardhan and 27 Ors.
                                                              ----Respondent(s)

For Appellant(s) : Mr. D. Debnath, Adv.

For Respondent(s) : None

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 01/10/2024 Learned counsel Mr. D. Debnath is present for the appellant.

The appellant-applicant preferred this appeal challenging the

judgment and order dated 13.06.2024 delivered by Civil Judge,

Senior Division, Sepahijala District, Sonamura in connection with

Case No.T.S. 107 of 2015.

Let the appeal be admitted for hearing.

Call for the LCR.

Issue post-admission notice upon all the respondents.

The appellant may take steps for service of notice upon the

respondents both by normal process and also by registered A/D

post within ten days and file proof of service.

In the meantime, the Registry be asked to prepare the paper

book after receipt of the case record and supply the same to the

Learned counsel as per procedure.

List this matter on 28.11.2024.



                                                                   JUDGE




MOUMITA                    Digitally signed by
                           MOUMITA DATTA

DATTA                      Date: 2024.10.01 17:01:57
                           +05'30'
Moumita
 

 
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