Shri Apu Ghosh vs Sri Bhusan Das And Anr
2024 Latest Caselaw 829 Tri

Tripura High Court

Shri Apu Ghosh vs Sri Bhusan Das And Anr on 22 May, 2024

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                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                    CRL.A. No.3 of 2023
          Shri Apu Ghosh
                                                                ----Appellant(s)
                                          Versus
          Sri Bhusan Das and Anr.
                                                              ----Respondent(s)

For Appellant(s) : Mr. S. Lodh, Adv. For Respondent(s) : Mr. Raju Datta, Adv.

Mr. K. Datta, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 22/05/2024 Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.05.24 16:38:35 +05'30' Moumita