Sri Debasish Roga vs Sri Parimal Dey And 5 Others
2024 Latest Caselaw 784 Tri

Tripura High Court

Sri Debasish Roga vs Sri Parimal Dey And 5 Others on 16 May, 2024

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                                      HIGH COURT OF TRIPURA
                                            AGARTALA
                                         MAC.APP.No.12 of 2023
              Sri Debasish Roga
                                                                    ----Appellant(s)
                                                    Versus
              Sri Parimal Dey and 5 Others
                                                                  ----Respondent(s)

For Appellant(s) : Mr. K. Pandey, Adv. For Respondent(s) : Mr. S.D. Choudhury, Adv.

Mr. S. Lodh, Adv.

Ms. R. Purakayastha, Adv. Mr. S. Majumder, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 16/05/2024 Heard both sides.

Judgment is reserved.

JUDGE

Date: 2024.05.18 14:05:49 +05'30'