Tripura High Court

The Branch Manager vs Smt. Shefali Rudrapaul And Ors on 13 May, 2024

                                                  Page 1 of 1


                                          HIGH COURT OF TRIPURA
                                                AGARTALA
                             MAC APP.NO.40 of 2024
           The Branch Manager, Oriental Insurance Company Ltd.
                                                             ----Appellant(s)
                                         Versus

           Smt. Shefali Rudrapaul and Ors.
                                                                   ----Respondent(s)

For Appellant(s) : Mr. K. De, Adv.

For Respondent(s) : None.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 13/05/2024 Learned Counsel, Mr. K. De is present on behalf of the

appellant.

The is an appeal under Section 173 of the M.V. Act,

challenging the judgment and award dated 26.09.2023 passed by

Learned MACT(1st), Unakoti District, Kailashahar in T.S. (MAC) 09 of

2022.

Heard Learned Counsel for the appellant.

The appeal is admitted.

Call for the LCR.