Tripura High Court

Divisional Manager vs Smt. Anjali Shib And Ors on 13 May, 2024

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                                          HIGH COURT OF TRIPURA
                                                AGARTALA
                               MAC APP.NO.39 of 2024
           Divisional Manager, Shriram General Insurance Company Ltd.
                                                             ----Appellant(s)
                                         Versus

           Smt. Anjali Shib and Ors.
                                                                    ----Respondent(s)

For Appellant(s) : Mr. K. De, Adv.

For Respondent(s) : None.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 13/05/2024 Learned Counsel, Mr. K. De is present on behalf of the

appellant.

The is an appeal under Section 173 of the M.V. Act,

challenging the judgment and award dated 19.09.2023 passed by

Learned MACT No.2 West Tripura, Agartala in T.S. (MAC) 86 of 2014.

Heard Learned Counsel for the appellant.

The appeal is admitted.

Call for the LCR.

Issue post-admission notice to the respondents by normal