Shri Shyamal Nath @ Shyamal Debnath vs . The State Of Tripura
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Tripura High Court

Shri Shyamal Nath @ Shyamal Debnath vs . The State Of Tripura on 2 May, 2024

Author: Arindam Lodh

Bench: Arindam Lodh

                                      HIGH COURT OF TRIPURA
                                            AGARTALA
                                                CRL A(J) 6 OF 2023

               Shri Shyamal Nath @ Shyamal Debnath Vs. The State of Tripura
  Present:
      For the appellant (s)                        : Mr. S. Sarkar, Sr. counsel
                                                     Ms. V. Poddar, Advocate.

           For the respondent(s)                   : Mr. Raju Datta, P.P.

HON'BLE MR.JUSTICE ARINDAM LODH HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA 02.05.2024 Order Heard Mr. S. Sarkar, learned senior counsel assisted by Ms. V. Poddar, learned counsel appearing for the appellant as well as Mr. R. Datta, learned P.P. appearing for the State-respondent at length.

Arguments concluded.

Judgment reserved.

                  JUDGE                                                       JUDGE




SAIKAT KAR          Digitally signed by SAIKAT KAR

Date: 2024.05.03 17:57:26 +05'30'

sanjay