Sri Nitai Shil & Anr vs The State Of Tripura & Ors
2024 Latest Caselaw 422 Tri

Tripura High Court

Sri Nitai Shil & Anr vs The State Of Tripura & Ors on 12 March, 2024

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                               HIGH COURT OF TRIPURA
                                     AGARTALA

                                   RSA No.21 of 2023

       Sri Nitai Shil & Anr.
                                                               .......Appellant(s)
                                              Versus
       The State of Tripura & Ors.
                                                              .......Respondent(s)

       For Appellant(s)        :       Mr. D. R. Chowdhury, Sr. Adv.
                                       Mr. S. Sarkar, Adv.
       For Respondent(s)       :       Mr. K. De, Addl. G.A.



                   HON'BLE MR. JUSTICE S. D. PURKAYASTHA

                                           ORDER

12.03.2024

Heard Mr. D. R. Chowdhury, learned Senior Counsel assisted by

Mr. S. Sarkar, learned counsel appearing for the appellants.

Also heard Mr. K. De, learned Addl. G.A. for the respondents.

Judgment is reserved.

JUDGE

SATABDI DUTTA DUTTA Date: 2024.03.13 11:18:21 +05'30'

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