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Unknown vs For
2024 Latest Caselaw 390 Tri

Citation : 2024 Latest Caselaw 390 Tri
Judgement Date : 5 March, 2024

Tripura High Court

Unknown vs For on 5 March, 2024

                                           Page 1 of 1


                                 HIGH COURT OF TRIPURA
                                       AGARTALA
                                    CO(FA) No.12 of 2023
          For Appellant(s)          :     Mr. A.K. Deb, Adv.
                                          Mr. D. J. Saha, Adv.
          For Respondent(s)         :     Mr. C. S. Sinha, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 05/03/2024 In view of the common judgment and order passed

today in MAC APP No.23 of 2023 and CO(FA) No.12 of 2023, this

appeal is also disposed of.

A copy of the original judgment and order passed be

kept in this file.

JUDGE

SABYASACHI SABYASACHI BHATTACHARJEE BHATTACHARJEE Date: 2024.03.07 05:05:14

-08'00'

Moumita

 
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