Smti. Puspa Rani Das (Roy) And Anr vs Smti. Maya Rani Roy (Das) And Ors
2024 Latest Caselaw 1020 Tri

Tripura High Court

Smti. Puspa Rani Das (Roy) And Anr vs Smti. Maya Rani Roy (Das) And Ors on 28 June, 2024

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                                           HIGH COURT OF TRIPURA
                                                 AGARTALA
                                                  RFA 17 of 2023

                   Smti. Puspa Rani Das (Roy) and Anr.

                                                                          ----Appellant(s)
                                                         Versus

                   Smti. Maya Rani Roy (Das) and Ors.

                                                                       ----Respondent(s)

For Appellant(s) : Mr. S. Pandit, Adv.

Mr. S. Das, Adv.

For Respondent(s) : Mr. Samarjit Bhattacharjee, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 28/06/2024

Heard both sides.

Judgment is reserved.

JUDGE

Date: 2024.06.28 16:22:55 +05'30'