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Sri Sanjib Debnath vs The State Of Tripura And 6 Ors. ...
2024 Latest Caselaw 1168 Tri

Citation : 2024 Latest Caselaw 1168 Tri
Judgement Date : 15 July, 2024

Tripura High Court

Sri Sanjib Debnath vs The State Of Tripura And 6 Ors. ... on 15 July, 2024

Author: Arindam Lodh

Bench: Arindam Lodh

                    HIGH COURT OF TRIPURA
                          AGARTALA
                        WP(C) 809/2022
Sri Sanjib Debnath                                          ----Petitioner(s)
                                         Versus
The State of Tripura and 6 ors.                             ----Respondent(s)

For Petitioner(s) : Mr. Somik Deb, Sr. Advocate Mr. P. Chakraborty, Advocate For Respondent(s) : None

HON'BLE MR. JUSTICE ARINDAM LODH Order 15/07/2024

Mr. Somik Deb, learned senior counsel appearing for the petitioner has

submitted that similar matter is waiting for judgment by a Division Bench of

this Court. Hence, learned senior counsel has sought for an adjournment.

Considered the submission.

List the matter on 30.08.2024.



                                                          JUDGE






SAIKAT KAR            KAR

Date: 2024.07.15 14:17:01 +05'30'

 
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