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Lrs Of Swapan Debnath vs Sri Jayanta Debnath & Anr
2024 Latest Caselaw 1075 Tri

Citation : 2024 Latest Caselaw 1075 Tri
Judgement Date : 4 July, 2024

Tripura High Court

Lrs Of Swapan Debnath vs Sri Jayanta Debnath & Anr on 4 July, 2024

                                                   Page 1 of 1



                                         HIGH COURT OF TRIPURA
                                               AGARTALA

                                               RSA No.25 of 2021
             LRs of Swapan Debnath, Smt. Anita Nath & Ors.
                                                                        -----Appellant(s)
                                                    Versus
             Sri Jayanta Debnath & anr.
                                                                     -----Respondent(s)

For Appellant(s) : Mr. S. M. Chakraborty, Sr. Adv.

Mrs. P. Chakraborty, Adv. For Respondent(s) : Mr. P. Roy Barman, Sr. Adv., Mr. Samarjit Bhattacharjee, Adv, Mr. Kawsik Nath, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 04/07/2024

Heard both the sides.

Judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.07.05 15:22:17 -07'00' Deepshikha

 
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