Mr. P. Roy Barman vs Mr. B. Majumder
2024 Latest Caselaw 94 Tri

Tripura High Court

Mr. P. Roy Barman vs Mr. B. Majumder on 29 January, 2024

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                         HIGH COURT OF TRIPURA
                               AGARTALA
                          WP(C) NO.616 OF 2023

         HON'BLE MR. JUSTICE T. AMARNATH GOUD

 Present:
 For the Petitioner(s)          : Mr. P. Roy Barman, Sr. Advocate.
                                  Mr. S. Bhattcharjee, Advocate.
                                  Mr. D. Paul, Advocate.
                                  Ms. S. Debbarman, Advocate.

 For the Respondent(s)          : Mr. B. Majumder, Deputy SGI.

Mr. D.C. Saha, Advocate.

29.01.2024

Order

Mr. P. Roy Barman, learned Sr. counsel assisted

by Mr. S. Bhattacharjee, learned counsel appearing for the

petitioner submits that the present writ petition is covered

by the Judgment of this Court and prays to allow the same

in terms of the said Judgment which has been filed as

annexure in this writ petition.

Mr. D.C. Saha, learned counsel appearing for the

respondents submits before this Court that it is not a

covered case by the said Judgment and the subject matter

involved in this present case is pending before the Division

Bench of this Court by way of writ appeal and thus prayed

to adjourned this matter.

Request considered.

List this matter on 12.02.2024. Both parties are

at liberty to sensitize the matter with the Registry once the

decision is taken by the Division Bench.

JUDGE

suhanjit

RAJKUMAR Digitally RAJKUMAR signed by

SUHANJIT SUHANJIT SINGHA Date: 2024.02.02 SINGHA 16:55:15 +05'30'