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Unknown vs For Appellant(S) : Mr. H. Deb
2024 Latest Caselaw 57 Tri

Citation : 2024 Latest Caselaw 57 Tri
Judgement Date : 19 January, 2024

Tripura High Court

Unknown vs For Appellant(S) : Mr. H. Deb on 19 January, 2024

                                          Page 1 of 1


                                HIGH COURT OF TRIPURA
                                      AGARTALA

                                  RSA No.49 of 2022

             For Appellant(s)      :   Mr. H. Deb, Adv.
             For Respondent(s)     :   Ms. R. Purkayastha, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 19/01/2024

Mr. H. Deb, Learned Counsel for the appellant is present.

Ms. R. Purkayastha, Learned Counsel for the respondents is also

present.

Heard Learned Counsel of both the sides.

Judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.01.20 02:42:49 -08'00' Deepshikha

 
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