Mr. S. Lodh vs Mr. S. Ghosh
2024 Latest Caselaw 56 Tri

Tripura High Court

Mr. S. Lodh vs Mr. S. Ghosh on 19 January, 2024

                                               Page 1 of 1


                                       HIGH COURT OF TRIPURA
                                             AGARTALA

                                       Crl. Rev. P. No.10 of 2023

             For Petitioner(s)            :    Mr. S. Lodh, Adv.
             For Respondent(s)            :    Mr. S. Ghosh, Addl. P.P.,

Mr. Kundan Pandey, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 19/01/2024

Mr. S. Lodh, Learned Counsel for the petitioner is present.

Mr. Kundan Pandey, Learned Counsel for the respondent is

present and Learned Addl. P.P, Mr. S. Ghosh is also present for

the State-respondent.

Heard Learned Counsel of both the sides.

Judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.01.20 02:41:36 -08'00' Deepshikha