Mr. Kundan Pandey vs Mr. S. Ghosh
2024 Latest Caselaw 55 Tri

Tripura High Court

Mr. Kundan Pandey vs Mr. S. Ghosh on 19 January, 2024

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                                 HIGH COURT OF TRIPURA
                                       AGARTALA

                                 Crl. Rev. P. No.7 of 2023

             For Petitioner(s)      :    Mr. Kundan Pandey, Adv.
             For Respondent(s)      :    Mr. S. Ghosh, Addl. P.P.,

Mr. S. Lodh, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 19/01/2024

Mr. Kundan Pandey, Learned Counsel for the petitioner is

present. Mr. S. Lodh, Learned Counsel for the respondent is

present and Learned Addl. P.P, Mr. S. Ghosh is also present for

the State-respondent.

Heard Learned Counsel of both the sides.

Judgment is reserved.

JUDGE

MOUMIT Digitally signed by MOUMITA DATTA

A DATTA Date: 2024.01.20 02:39:44 -08'00' Deepshikha