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Unknown vs For The
2024 Latest Caselaw 158 Tri

Citation : 2024 Latest Caselaw 158 Tri
Judgement Date : 5 February, 2024

Tripura High Court

Unknown vs For The on 5 February, 2024

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                       Page 1 of 1




                                 HIGH COURT OF TRIPURA
                                       AGARTALA
                                  CRL.A(J) NO.7 OF 2023

            HON'BLE MR. JUSTICE T. AMARNATH GOUD
             HON'BLE MR. JUSTICE BISWAJIT PALIT

 Present:
 For the Appellant(s)                   : Mr. Ratan Datta, Advocate.
                                          Mr. Sourav Debnath, Advocate.
                                          Mr. Aditya Baidya, Advocate.

 For the Respondent(s)                  : Mr. S. Ghosh, Addl. P.P.

05.02.2024

Order

Arguments heard.

Judgment reserved.

B. PALIT, J T. AMARNATH GOUD, J

suhanjit

RAJKUMAR Digitally RAJKUMAR signed by

SUHANJIT SUHANJIT SINGHA Date: 2024.02.08 SINGHA 14:22:11 +05'30'

 
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