Dulal Baidya vs Anil Sarkar (Dey) & Ors
2024 Latest Caselaw 1416 Tri

Tripura High Court

Dulal Baidya vs Anil Sarkar (Dey) & Ors on 28 August, 2024

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                            HIGH COURT OF TRIPURA
                                  AGARTALA
                                     RSA No. 14 of 2023

Dulal Baidya

                                                                            .........Appellant(s).
                                                            Vs.

Anil Sarkar (Dey) & Ors.
                                                                           .......Respondent(s).

For Appellant (s) : Mr. P Roy Barman, Sr. Adv.

Mr. K Nath, Adv.

For Respondent(s) : Mr. K L Pal, Adv.

Mr. R R Datta, Adv.

HON'BLE MR. JUSTICE S DATTA PURKAYASTHA

Order 28.08.2024

Heard Mr. P Roy Barman, learned Sr. counsel assisted by Mr.

K Nath, learned counsel appearing for the appellant as well as Mr.

K L Pal & Mr. R R Datta, learned counsel appearing for the

respondents.

The judgment is reserved.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2024.08.29 17:18:50 +05'30'

Satabdi