The Divisional Manager vs Sri Kshitish Bhowmik And Ors
2024 Latest Caselaw 1414 Tri

Tripura High Court

The Divisional Manager vs Sri Kshitish Bhowmik And Ors on 28 August, 2024

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                                           HIGH COURT OF TRIPURA
                                                 AGARTALA
                                    I.A.01 of 2024 in MAC.APP.No.86 of 2024

                 The Divisional Manager, The National Insurance Company Ltd.

                                                                              ----Applicant(s)
                                                      Versus

                 Sri Kshitish Bhowmik and Ors.
                                                                            ----Respondent(s)

For Applicant(s) : Mr. S. Das, Adv.

For Respondent(s) : None.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 28/08/2024

Learned counsel, Mr. S. Das is present for the applicant, Insurance Company.

The petitioner-appellant has preferred this appeal challenging the judgment and award dated 13.09.2023 passed by Learned Member, MACT, Khowai Tripura in connection with Case No.T.S.(MAC)13 of 2019. Along with the memo of appeal another application under Section 5 of the Limitation Act is filed for condoning the delay of 224 days in preferring this appeal.

Heard Learned counsel.

Considered.

Issue notice in the I.A. and also in the memo of appeal upon the respondents.

The applicant may take steps for service of notice upon the respondents within 7(seven) days from today by normal process and also by registered A/D post and file proof of service.

List the matter on 30.09.2024.

JUDGE

Date: 2024.08.29 15:05:51 +05'30'