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Sri Sailesh Paul vs Sri Ranjit Paul @ Moran Paul And Ors
2024 Latest Caselaw 1404 Tri

Citation : 2024 Latest Caselaw 1404 Tri
Judgement Date : 23 August, 2024

Tripura High Court

Sri Sailesh Paul vs Sri Ranjit Paul @ Moran Paul And Ors on 23 August, 2024

                                        Page 1 of 1


                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                Review Pet No.7 of 2024

          Sri Sailesh Paul.
                                                              ----Petitioner(s)
                                         Versus

          Sri Ranjit Paul @ Moran Paul and Ors.
                                                            ----Respondent(s)

For Petitioner(s) : Mr. P. K. Dhar, Sr. Adv.

Mr. R. Debnath, Adv. For Respondent(s) : Mr. S. Lodh, Adv.

Mr. S. Majumder, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 23/08/2024 Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.08.23 16:49:11 +05'30' Moumita

 
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