The Member Dy. Secretary (I/C) vs Dilip Chandra Paul And Ors
2024 Latest Caselaw 1402 Tri

Tripura High Court

The Member Dy. Secretary (I/C) vs Dilip Chandra Paul And Ors on 23 August, 2024

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                          HIGH COURT OF TRIPURA
                                   AGARTALA
                                 IA No.1 of 2024
                             In LA APP No.58 of 2024
          The Member Dy. Secretary (I/C)
                                                                   ---Applicant(s)
                                                Versus
          Dilip Chandra Paul and Ors.
                                                                ----Respondent(s)

For Applicant(s) : Mr. S. Saha, Adv.

For Respondent(s) : None

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 23/08/2024

Learned counsel Mr. S. Saha is present for the appellant-

applicant.

The appellant-applicant has preferred this appeal challenging

the judgment and award dated 17.12.2021 passed by Learned LA

Judge, Court No.2, West Tripura, Agartala in connection with case

No.Misc. L.A. 170 of 2016 and along with memo of appeal another

application under Section 5 of Limitation Act has been filed for

condoning the delay of 795(Seven hundred and ninety five) days

in preferring the appeal.

Heard Learned counsel for the appellant-applicant.

Considered.

Issue notice upon the respondents in the IA and also in the

main appeal.

The appellant-applicant may take steps for service of notice

upon the respondents by normal process and also by registered

A/D post within a week from today and file proof of service.

List this matter on 02.09.2024.

 MOUMITA                 Digitally signed by
                         MOUMITA DATTA                               JUDGE
 DATTA                   Date: 2024.08.23 16:46:01
                         +05'30'
Moumita