Divisional Manager vs Smt. Anjali Shib And Ors
2024 Latest Caselaw 1362 Tri

Tripura High Court

Divisional Manager vs Smt. Anjali Shib And Ors on 9 August, 2024

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                              HIGH COURT OF TRIPURA
                                    AGARTALA
                               MAC APP No.39 of 2024
          Divisional Manager, Shriram General
          Insurance Company Ltd.
                                                               ----Appellant(s)
                                         Versus
          Smt. Anjali Shib and Ors.
                                                             ----Respondent(s)

For Appellant(s) : Mr. K. De, Adv. For Respondent(s) : Mr. D. Deb, Adv.

Mr. S. Sarkar, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 09/08/2024 Heard both the sides.

The judgment is reserved.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2024.08.12 16:29:08 +05'30' Moumita