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Sri Sailesh Paul vs Sri Ranjit Paul @ Moran Paul And Ors
2024 Latest Caselaw 526 Tri

Citation : 2024 Latest Caselaw 526 Tri
Judgement Date : 1 April, 2024

Tripura High Court

Sri Sailesh Paul vs Sri Ranjit Paul @ Moran Paul And Ors on 1 April, 2024

                                                   Page 1 of 1


                                         HIGH COURT OF TRIPURA
                                               AGARTALA

                                               RSA 04 of 2022


                    Sri Sailesh Paul

                                                                          .........Appellant(s)

                                                    Versus

                    Sri Ranjit Paul @ Moran Paul and Ors.

                                                                       ..........Respondent(s)

For Appellant(s) : Mr. D. Bhattacharya, Sr. Adv.

Mr. S. Das, Adv.

Mr. S. Saha, Adv.

For Respondent(s) : Mr. S. Lodh, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 01/04/2024

Heard both sides.

The judgment is reserved.

JUDGE

Date: 2024.04.03 17:19:22 +05'30'

 
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