Sri Kuddos Miah vs The State Of Tripura
2024 Latest Caselaw 525 Tri

Tripura High Court

Sri Kuddos Miah vs The State Of Tripura on 1 April, 2024

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                                         HIGH COURT OF TRIPURA
                                               AGARTALA

                                            Crl.A.No.04 of 2023


                     Sri Kuddos Miah

                                                                          .........Appellant(s)

                                                    Versus

                     The State of Tripura

                                                                       ..........Respondent(s)

For Appellant(s) : Mr. Rajib Saha, Adv. For Respondent(s) : Mr. S. Ghosh, Addl. P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 01/04/2024

Heard both sides.

The judgment is reserved.

JUDGE

Date: 2024.04.03 17:14:42 +05'30'