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Unknown vs For
2023 Latest Caselaw 914 Tri

Citation : 2023 Latest Caselaw 914 Tri
Judgement Date : 30 November, 2023

Tripura High Court

Unknown vs For on 30 November, 2023

Author: Arindam Lodh

Bench: Arindam Lodh

                                   Page 1 of 1



                   HIGH COURT OF TRIPURA
                         AGARTALA
                        FAO No. 01 of 2022

For Appellant(s)           :Mr. P Rathor, Adv.
                            Mr. DC Saha, Adv.

For Respondent(s)          :Mr. S. D. Choudhury, Adv.

Mr. J Debbarma, Adv.

BEFORE HON'BLE MR. JUSTICE ARINDAM LODH HON'BLE MR. JUSTICE S. D. PURKAYASTHA

Order

30.11.2023

Heard.

Judgment is reserved.

JUDGE JUDGE

SATABDI DUTTA DUTTA Date: 2023.12.05 02:06:30 -08'00' satabdi

 
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