Sri Pranesh Chandra Bhowmik vs Sri Partha Bhowmik And Ors
2023 Latest Caselaw 363 Tri

                           HIGH COURT OF TRIPURA
                                 AGARTALA

                                RSA No.49 of 2022

        Sri Pranesh Chandra Bhowmik
                                                                     ---Appellant(s)
                                              Versus
        Sri Partha Bhowmik and Ors.
                                                                     ---Respondent(s)

For Appellant(s) : Mr. H. Deb, Advocate For Respondent(s) : None

HON'BLE MR. JUSTICE ARINDAM LODH

Order 03/05/2023

Notices have properly been served upon respondent nos.1, 2 and 3

but, none of the respondents has entered appearance before this Court till

today.

List the matter for hearing in usual course, in the meantime, the

operation of the judgment and decree dated 25.08.2022 passed in T.A. 05

of 2021 dismissing the appeal arising out of the judgment dated

07.12.2020 and decree thereof passed in connection with case no. TS.(P)

35 of 2018 shall remain stayed.

JUDGE

Rohit