Citation : 2023 Latest Caselaw 255 Tri
Judgement Date : 28 March, 2023
HIGH COURT OF TRIPURA
AGARTALA
CRL A(J) 3 OF 2022
Present:
For the appellant (s) : Mr. Sankar Lodh, Advocate.
Mr. Asis Bhadra, Advocate.
For the respondent (s) : Mr. R. Datta, P.P.
Mr. S. Debnath, Addl. P.P.
HON'BLE THE CHIEF JUSTICE (ACTING) HON'BLE MR.JUSTICE ARINDAM LODH 28.03.2023 Order Heard Mr. Sankar Lodh, learned counsel appearing for the appellants. Also heard Mr. R. Datta, learned P.P. assisted by Mr. S. Debnath, learned Addl. P.P. for the State-respondents.
Hearing is concluded.
Judgment is reserved.
JUDGE CHIEF JUSTICE (ACTING)
sanjay
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