Present vs For The
2023 Latest Caselaw 212 Tri

                         HIGH COURT OF TRIPURA
                               AGARTALA
                                  WP(C) 375 OF 2021
Present:
    For the petitioner (s)          : Mr. P. Roy Barman, Sr. Advocate.
                                      Mr. S. Bhattacharjee, Advocate.

         For the respondent (s)     : Mr. B.N. Majumder, Sr. Advocate.

Mr. D.J. Saha, Advocate.

HON'BLE THE CHIEF JUSTICE (ACTING) HON'BLE MR.JUSTICE ARINDAM LODH 15.03.2023 Order Heard Mr. P. Roy Barman, learned senior counsel assisted by Mr. S. Bhattacharjee, learned counsel appearing for the petitioner. Also heard Mr. B.N. Majumder, learned senior counsel assisted by Mr. D.J. Saha, learned counsel appearing for the respondents-High Court.

Hearing is concluded.

Judgment is reserved.

JUDGE CHIEF JUSTICE (ACTING)

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