Sri Suman Tripura @ Sukhen Vrs. The ... vs For The
2023 Latest Caselaw 505 Tri

Citation : 2023 Latest Caselaw 505 Tri
Judgement Date : 4 July, 2023

Tripura High Court

Sri Suman Tripura @ Sukhen Vrs. The ... vs For The on 4 July, 2023

                                                    HIGH COURT OF TRIPURA
                                                          AGARTALA
                                                      CRL A (J) 10 OF 2023
           Sri Suman Tripura @ Sukhen Vrs. The State of Tripura
Present:
    For the appellant                                    : Mr. B. Banerjee, Advocate.

      For the respondent (s)                             : Mr. Ratan Datta, P.P.

Mr. S. Debnath, Addl. P.P.

HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH HON'BLE MR.JUSTICE ARINDAM LODH 04.07.2023 Order Arguments concluded.

Judgment reserved.

(ARINDAM LODH),J (APARESH KUMAR SINGH),CJ

SANJAY GHOSH Digitally signed by SANJAY GHOSH Date: 2023.07.05 18:11:45 +05'30'

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