For vs Mr. Samarjit Bhattacharjee
2023 Latest Caselaw 13 Tri

Citation : 2023 Latest Caselaw 13 Tri
Judgement Date : 5 January, 2023

Tripura High Court

For vs Mr. Samarjit Bhattacharjee on 5 January, 2023

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                      HIGH COURT OF TRIPURA
                            AGARTALA
                            W.A. No.227/2021

For Appellant(s)               : Mr. P. Roy Barman, Sr. Advocate,
                                 Mr. Samarjit Bhattacharjee, Advocate,
                                 Mr. Kawsik Nath, Advocate.
For Respondent(s)              : Mr. Mangal Debbarma, Addl. G.A.

HON'BLE THE CHIEF JUSTICE (ACTING) HON'BLE MR. JUSTICE ARINDAM LODH

Order 05/01/2023

Heard arguments of both sides.

Judgment is reserved.

(ARINDAM LODH), J CHIEF JUSTICE (ACTING)

Pulak

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