Mr. A. Bhattacharjee vs Mr. S. Debnath
2023 Latest Caselaw 131 Tri

Citation : 2023 Latest Caselaw 131 Tri
Judgement Date : 6 February, 2023

Tripura High Court

Mr. A. Bhattacharjee vs Mr. S. Debnath on 6 February, 2023

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                      HIGH COURT OF TRIPURA
                            AGARTALA
                          Crl.Rev.P. No.60/2021

For Petitioner(s)              : Mr. A. Bhattacharjee, Advocate.
For Respondent(s)              : Mr. S. Debnath, Addl. P.P.,

Mr. H.K. Bhowmik, Advocate.

HON'BLE THE CHIEF JUSTICE (ACTING)

Order 06/02/2023

Heard arguments of both sides.

Judgment is reserved.

CHIEF JUSTICE (ACTING)

Pulak

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