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Unknown vs For
2023 Latest Caselaw 933 Tri

Citation : 2023 Latest Caselaw 933 Tri
Judgement Date : 8 December, 2023

Tripura High Court

Unknown vs For on 8 December, 2023

                                  Page 1 of 1

                          HIGH COURT OF TRIPURA
                                AGARTALA

                           LA App No. 28 of 2023
                                   With
                           CO(FA) No. 10 of 2023

      For Appellant(s)     : Mr. B Majumder, Dy. SGI.

      For Respondent(s)    : Mr. DR Chowdhury, Sr. Adv.

Mr. D Deb, Adv.

HON'BLE MR. JUSTICE S. D. PURKAYASTHA

Order

08.12.2023

Heard Mr. B Majumder, learned Dy. SGI appearing for the

appellant as well as Mr. DR Chowdhury, learned senior counsel

assisted by Mr. D Deb, learned counsel appearing for the

respondents No.1 & 2.

None appears for the respondent No.3 - L.A. Collector.

The judgment is reserved.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2023.12.11 16:39:40 +06'00' Satabdi

 
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