Uttam Kumar Acharya vs The State Of Tripura And 4 Ors
2023 Latest Caselaw 925 Tri

Tripura High Court

Uttam Kumar Acharya vs The State Of Tripura And 4 Ors on 6 December, 2023

Author: Arindam Lodh

Bench: Arindam Lodh

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                                            HIGH COURT OF TRIPURA
                                                  AGARTALA
                                               WP(C) No.171 of 2023
                  Uttam Kumar Acharya                                [[




                                                                          ....Petitioner(s)
                                         Versus
                  The State of Tripura and 4 Ors.      [[




                                                                       ....Respondent(s)

For the Petitioner(s) : Mr. S. Bhattacharjee, Advocate For the Respondent(s) : Mr. D.C. Saha, Advocate [

HON'BLE MR. JUSTICE ARINDAM LODH Order 06/12/2023

Heard learned counsel appearing for the parties at length. Judgment is reserved.

JUDGE

Snigdha

SANJAY Digitally signed by SANJAY GHOSH

GHOSH Date: 2023.12.06 16:04:27 +05'30'