Mr. Samarjit Bhattacharjee vs Mr. Ratan Datta
2023 Latest Caselaw 709 Tri

                                               HIGH COURT OF TRIPURA
                                                     AGARTALA

                                                Crl. Petn. No.09 of 2023

                 For Petitioner(s)                :        Mr. Samarjit Bhattacharjee, Advocate.
                                                           Mr. Dipjyoti Paul, Advocate.

                 For Respondent(s)                :        Mr. Ratan Datta, P.P.
                                                           Mr. Uttam Kumar Majumder, Advocate.




                                       HON'BLE MR. JUSTICE T. AMARNATH GOUD

                                                                 ORDER

29.08.2023

Heard both the parties.

Judgment is reserved.

JUDGE

Sabyasachi G.

SABYASACHI Digitally signed by SABYASACHI GHOSH GHOSH Date: 2023.09.02 17:16:57 +05'30'