Unknown vs For The
2023 Latest Caselaw 654 Tri

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                         HIGH COURT OF TRIPURA
                                AGARTALA
                          CO(FA) NO.15 OF 2022
                         IN LA APP NO.28 OF 2022

         HON'BLE MR. JUSTICE T. AMARNATH GOUD

 Present:
 For the Cross Objector(s)           : Mr. S. Bhattacharjee, Advocate.

 For the Respondent(s)               : Mr. A. Bhowmik, Advocte.

21.08.2023

Order

This matter has been listed today in the Column

of "To Be Spoken To" for correction in the name of the

Advocates appearing for the parties in Judgment and Order

dated 27.07.2023 passed in the instant cross objection.

Inadvertently, in Page No.2 of the Judgment and Order

dated 27.07.2023, „For the Cross Objector(s)- Mr. S. Datta,

Advocate‟ is typed and „For the Respondent(s)- None‟ is

typed. The same would be read as „For the Cross

Objector(s)- Mr. Samarjit Bhattacharjee, Advocate‟ and „For

the Respondent(s)- Mr. A. Bhaumik, Advocate‟.

Accordingly, the same is ordered.

This order shall form the part and parcel of the

Judgment and Order dated 27.07.2023 passed in this

instant Cross objection.

JUDGE

suhanjit

RAJKUMAR Digitally signed by RAJKUMAR SUHANJIT SUHANJIT SINGHA Date: 2023.08.24 SINGHA 13:45:07 +05'30'