Mr. S. Lodh vs Mr. R. Datta
2023 Latest Caselaw 596 Tri

                                                      HIGH COURT OF TRIPURA
                                                            AGARTALA

                                                          AB 17 of 2023

                 For Petitioner(s)                      : Mr. S. Lodh, Advocate.
                                                          Mr. Kishalay Roy, Advocate.
                 For Respondent(s)                      : Mr. R. Datta, PP.

                                         HON'BLE MR. JUSTICE T. AMARNATH GOUD

                                                              ORDER

07.08.2023

Let the matter be listed on 08.08.2023.

Meanwhile, the copies of the judgments may be exchanged between the parties as discussed in the Court.

JUDGE

SABYASACHI Digitally signed by SABYASACHI GHOSH

GHOSH Date: 2023.08.07 18:44:34 +05'30' Sabyasachi. G.